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[Cites 0, Cited by 0] [Section 55(7)] [Section 55] [Entire Act]

Union of India - Subsection

Section 55(7)(a) in The Gas Cylinders Rules, 2004

(a)if the application with accompaniments required under sub-rule (4) is not received within the time specified in sub-rule (5) but received not later than three months, the license shall be renewed only on payment of a fee amounting to twice the fee ordinarily payable;