Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 16] [Entire Act] Union of India - Subsection Section 16(1) in The Registration Of Births And Deaths Act, 1969 (1)Every Registrar shall keep in the prescribed form a, electronically or otherwise, for the registration area or any part thereof in relation to which he exercises jurisdiction.
