Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 20(5)] [Section 20] [Entire Act] Union of India - Subsection Section 20(5)(a) in The Banking Companies (Acquisition And Transfer Of Undertakings) Act, 1970 (a)in section 2, after clause (i), the following clause shall be inserted, namely:-