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[Cites 2, Cited by 1]

Himachal Pradesh High Court

Bhagat Ram vs . Sandeep Kumar And Others on 19 July, 2023

Author: Sandeep Sharma

Bench: Sandeep Sharma

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Bhagat Ram vs. Sandeep Kumar and others CMPMO No.360 of 2023 19.07.2023 Present: Mr. Sanket Sankhyan, Advocate, for the petitioner.

CMPMO No.360 of 2023 Issue notice to the respondents, returnable for 24.08.2023, on taking steps within a period of one week.

CMP No.8902 of 2023 Notice in the aforesaid terms. Reply, if any, be filed, on or before the next date of hearing. Till the next date of hearing, further proceedings in the Execution Petition No.25/10 of 2014, titled Shyam Lal (since deceased) vs. Bhagat Ram & others, pending in the Court of learned Civil Judge Bilaspur, H.P., shall remain stayed.

(Sandeep Sharma) Judge 19th July, 2023 (reena) ::: Downloaded on - 19/07/2023 21:17:57 :::CIS