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State of Bihar - Section

Section 12 in Bihar Boilers Attendants' Rules, 1948

12. Term of office of the members.

- The term of office of members other than the ex-officio members of the Board shall be three years. If a member leaves the province or is absent therefrom for a period of more than six months, he may be deemed to have vacated his seat on the Board and another person may be appointed in place of such member for the unexpired portion of such member's term.