Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 25] [Entire Act] State of Chattisgarh - Subsection Section 25(3) in Chhattisgarh E-Court Fees Rules, 2015 (3)The ink to be used in the E-Court Fees Certificate printer must be non-washable permanent black ink or in a manner determined by the Appointing Authority.
