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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Rajasthan - Subsection

Section 23(ii) in The Rajasthan State Warehousing Corporation (Staff) Regulations, 1974

(ii)In matters governing drawal of pay on initial appointment to a post on time scale, pay during probation, pay while on leave, pay under suspension, pay on promotion, combination of appointments or regulation of pay etc. the relevant provisions of the Rajasthan Service Rules shall apply.