Delhi High Court - Orders
Managing Director, Army Welfare ... vs Lt. Col Ranjit Singh (Retd) on 10 October, 2023
Author: Subramonium Prasad
Bench: Subramonium Prasad
$~42 to 50
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 4295/2023 & CM APPL. 16575/2023
MANAGING DIRECTOR, ARMY WELFARE HOUSING
ORGANISATION & ANR. ..... Petitioners
Through:
versus
LT. COL RANJIT SINGH (RETD). ..... Respondent
Through: Respondent-in-Person.
(43)
+ W.P.(C) 6120/2023 & CM APPLs. 24033/2023, 40360/2023,
40361/2023
MANAGING DIRECTOR, ARMY WELFARE HOUSING
ORGANISATION AND ORS. ..... Petitioners
Through:
versus
COL ASHOK KUMAR SOOD (RETD) ..... Respondent
Through:
(44)
+ W.P.(C) 6213/2023
MANAGING DIRECTOR ARMY WELFARE HOUSING
ORGANIZATION & ORS. ..... Petitioners
Through:
versus
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 12/10/2023 at 13:12:26
COL KASHMIR CHAND (RETD) ..... Respondent
Through:
(45)
+ W.P.(C) 6236/2023
MANAGING DIRECTOR, ARMY WELFARE HOUSING
ORGANISATION & ORS. ..... Petitioners
Through:
versus
EX SEP SHIV KUMAR ..... Respondent
Through:
(46)
+ W.P.(C) 6306/2023 & CAV 247/2023, CM APPLs. 24743/2023,
40358/2023,40359/2023
MANAGING DIRECTOR ARMY WELFARE HOUSING
ORGANIZATION & ORS. ..... Petitioners
Through:
versus
COL SAT PAL SHARMA (RETD) ..... Respondent
Through:
(47)
+ W.P.(C) 6325/2023 & CM APPLs. 24853/2023, 40364/2023,
40365/2023
MANAGING DIRECTOR ARMY WELFARE HOUSING
ORGANIZATION & ORS. ..... Petitioners
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 12/10/2023 at 13:12:26
Through:
versus
COL RABINDER NATH (RETD) ..... Respondent
Through: Mr. Piyush Beriwal and Ms. Anandita
Aggarwal, Advocates for R-2.
(48)
+ W.P.(C) 6327/2023 & CAV 250/2023, CM APPLs. 24859/2023,
40356/2023, 40357/2023
MANAGING DIRECTOR ARMY WELFARE HOUSING
ORGANIZATION (AWHO) & ANR. ..... Petitioners
Through:
versus
BRIG PRADEEP KUMAR KAUSHIK (RETD) ..... Respondent
Through:
(49)
+ W.P.(C) 6329/2023 & CAV 251/2023, CM APPLs. 24864/2023,
40362/2023, 40363/2023
MANAGING DIRECTOR ARMY WELFARE HOUSING
ORGANIZATION & ORS. ..... Petitioners
Through: Mr. Shoumendu Mukherji, Sr. Panel
Counsel with Ms. Megha Sharma and
Ms. Akanksha Gupta, Advocates for
UOI.
versus
BRIG SUSHIL SHARMA ..... Respondent
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 12/10/2023 at 13:12:27
Through:
(50)
+ W.P.(C) 6348/2023 & CM APPLs. 24942/2023, 40366/2023,
40367/2023
MANAGING DIRECTOR ARMY WELFARE HOUSING
ORGANIZATION & ORS. ..... Petitioners
Through: Mr. Anand Shankar Jha, Mr.
Abhishek Tiwari and Mr. HC
Bhatnagar, Advocates.
versus
LT COL GAURAV BALI ..... Respondent
Through:
CORAM:
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD
ORDER
% 10.10.2023 It is already 04:05 PM.
List on 11.12.2023.
SUBRAMONIUM PRASAD, J OCTOBER 10, 2023 S. Zakir This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 12/10/2023 at 13:12:27