Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Bihar - Subsection Section 3(22) in The Bihar Prohibition Act, 1938 (22)Tairas-"Tairas" means juice drawn from a palmyra or date palm tree into and kept in receptacles in the prescribed manner so as to prevent any fermentation of the juice;
