Section 2(2) in The M.P. Swayatta Sahakarita Adhiniyam, 1999
(2)Words and expressions used in this Act and not defined herein but defined in the Madhya Pradesh Co-operative Societies Act, 1960 (No. 17 of 1961), and the rules made thereunder, shall have meaning assigned to them in that Act and the rules made thereunder.
