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State of Madhya Pradesh - Section

Section 15 in The M.P. Vanaspati Rog Tatha Vinashi Kit Adhiniyam, 1972

15. Protection of persons acting in good faith.

- No suit, prosecution or other legal proceedings shall lie against the State Government or any officer in respect of anything done or intended to be done in good faith under this Act, or for any damage caused by any action taken in good faith in carrying out the provisions of this Act.