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[Cites 0, Cited by 0] [Section 49(1)] [Section 49] [Entire Act]

State of Goa - Subsection

Section 49(1)(a) in The Goa, Daman and Diu Public Health Act, 1985

(a)The local authority may, and if so required by the Government shall provide or cause to be provided hospitals, wards or other places for the reception and treatment of persons suffering from infectious diseases.