Supreme Court - Daily Orders
C. Selvarani vs The Special Secretary Cum District ... on 13 April, 2023
Bench: V. Ramasubramanian, Pankaj Mithal
ITEM NO.17 COURT NO.14 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 6728/2023
(Arising out of impugned final judgment and order dated 24-01-2023
in WP No. 15865/2022 passed by the High Court Of Judicature At
Madras)
C. SELVARANI PETITIONER(S)
VERSUS
THE SPECIAL SECRETARY CUM DISTRICT
COLLECTOR & ORS. RESPONDENT(S)
(FOR ADMISSION and I.R. )
Date : 13-04-2023 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE V. RAMASUBRAMANIAN
HON'BLE MR. JUSTICE PANKAJ MITHAL
For Petitioner(s) Mr. C. Paramasivam, Adv.
Mr. Rajeev Gupta, Adv.
Mr. Nishant Sharma, Adv.
Ms. N.S. Nappinai, Adv.
Mr. V. Balaji, Adv.
Mr. Asaithambi MSM, Adv.
Mr. S. Devendran, Adv.
Mr. Nizamuddin, Adv.
Mr. Rakesh K. Sharma, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Learned counsel for the petitioner seeks time to file additional documents.
Signature Not VerifiedCall next week.
Digitally signed by POOJA SHARMA Date: 2023.04.13 17:33:31 IST Reason:(POOJA SHARMA) (RENU BALA GAMBHIR) COURT MASTER (SH) COURT MASTER (NSH) (Physical appearance also given in Court.)