Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] State of West Bengal - Subsection Section 9(4) in The National Iron And Steel Company Limited (Acquisition And Transfer Of Undertakings) Act, 1984 (4)The amounts payable under section 8 and sub-sections (1) and (2) of this section shall be payable in four equal annual instalments.
