Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 7 in Bihar Essential Articles (Display of Prices and Stocks) Order, 1977 7. Maintenance of stock register in respect of article (s) mentioned in Schedule I. - Every dealer shall maintain a correct stock register in respect of the article or articles mentioned in Schedule I to the Order.
