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[Cites 0, Cited by 0] [Section 168] [Entire Act]

Greater Bengaluru City Corporation -

Section 168(3) in THE BRUHAT BENGALURU MAHANAGARA PALIKE ACT, 2020

(3)All minutes of the proceedings of the meeting of the Ward Committeeshall be recorded by the Secretary and a copy of the same shall be forwarded tothe Corporation.