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State of Maharashtra - Section

Section 27 in The Mumbai Metropolitan Region Specified Commodities Markets (Regulation of Location) Act, 1983

27. Appointment of sub-committees.

- A committee may by a resolution supported by not less than half the total number of members of the committee, appoint one or more sub-committees, each consisting of such number of members of the committee as the committee may determine, so however that the number of members of a sub-committee shall not exceed five.