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[Cites 0, Cited by 0] [Section 116A(1)] [Section 116A] [Entire Act]

NCT Delhi - Subsection

Section 116A(1)(a) in The Delhi Municipal Corporation Act, 1957

(a)settlement pattern such as plotted housing, group housing, colony with flats only, urban village, unauthorised colony, resettlement colony, rural village and non-residential areas;