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[Cites 0, Cited by 0] [Section 41(12)] [Section 41] [Entire Act]

Union of India - Subsection

Section 41(12)(a) in The Competition Act, 2002

(a)"agent", in relation to any person, means any one acting or purporting to act for or on behalf of such person, and includes the bankers, and persons employed as auditors and legal advisors, by such person;