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Gujarat High Court

M/S Jmc Project (India) Ltd vs Larsen And Toubro Limited on 23 August, 2018

Author: Akil Kureshi

Bench: Akil Kureshi, B.N. Karia

             C/FA/651/2017                                    ORDER



             IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                         R/FIRST APPEAL NO. 651 of 2017

==========================================================
                             M/S JMC PROJECT (INDIA) LTD
                                       Versus
                             LARSEN AND TOUBRO LIMITED
==========================================================
Appearance:
M/S WADIAGHANDY AND CO(5679) for the PETITIONER(s) No. 1
MR RASESH H PARIKH(3862) for the RESPONDENT(s) No. 1
MR.HEMANG H PARIKH(2628) for the RESPONDENT(s) No. 1
==========================================================

 CORAM: HONOURABLE MR.JUSTICE AKIL KURESHI
        and
        HONOURABLE MR.JUSTICE B.N. KARIA

                                   Date : 23/08/2018

                       ORAL ORDER

(PER : HONOURABLE MR.JUSTICE AKIL KURESHI) We are informed that senior advocate Shri Mihir Joshi appears for the respondent. To be placed before a bench in which one of us (Akil Kureshi, J.) is not a member.

(AKIL KURESHI, J) (B.N. KARIA, J) ANKIT SHAH Page 1 of 1