Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Mizoram - Section Section 287 in Mizoram Excise Rules, 1983 287. Interim order. - The Government, while entertaining the appeal may stay execution of the order appealed against and pass such interim order as it may consider expedient.
