Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 9] [Entire Act] State of Odisha - Subsection Section 9(4) in Utkal University of Culture Act, 1999 (4)No person who has completed sixty-five years of age shall be eligible to hold the office of the Vice-Chancellor.
