Madhya Pradesh High Court
Ramautar Singh vs The State Of Madhya Pradesh on 18 September, 2024
Author: Milind Ramesh Phadke
Bench: Milind Ramesh Phadke
1 WP-740-2013 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR WP No. 740 of 2013 (RAMAUTAR SINGH AND OTHERS Vs THE STATE OF MADHYA PRADESH AND OTHERS ) Dated : 18-09-2024 List this case alongwith W.P. No.189/2014.
(MILIND RAMESH PHADKE) JUDGE ojha Signature Not Verified Signed by: YOGENDRA OJHA Signing time: 19-09-2024 10:41:35 AM