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[Cites 0, Cited by 0] [Section 75A(5)] [Section 75A] [Entire Act]

Union of India - Subsection

Section 75A(5)(ii) in The Representation Of The People (Third Amendment) Act, 2002

(ii)" movable property" means any other property which is not the immovable property and includes corporeal and incorporeal property of every description;