Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 34] [Entire Act] State of Andhra Pradesh - Subsection Section 34(3) in Andhra Pradesh Municipalities Act, 1965 (3)The report and the resolutions thereon, if any, shall be published in the manner as the council, subject to the approval of the Government, may direct.
