Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] Union of India - Subsection Section 2(h) in The National Cadet Corps Rules, 1948 (h)the expressions "Commanding Officer" and Officer Commanding the unit" mean the Officer of the Armed Forces who is in command of the unit of the Senior Division of the Corps;
