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[Cites 0, Cited by 0] [Section 6(2)] [Section 6] [Entire Act]

State of Odisha - Subsection

Section 6(2)(c) in The Orissa Vesting of Properties (in Grama Sasans) Act, 1964

(c)all proceedings pending on the said date in any civil or revenue Court or before any other revenue authority in so far as they relate to any rights extinguished by the operation of this Act shall stand annulled.