Supreme Court - Daily Orders
Kallappa vs Hanamanth Bellappa Gaded on 17 March, 2023
Bench: Aniruddha Bose, Sudhanshu Dhulia
ITEM NO.48 COURT NO.11 SECTION IV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 22885/2022
(Arising out of impugned final judgment and order dated 24-04-2020
in RSA No. 1449/2005 passed by the High Court Of Karnataka At
Kalaburagi)
KALLAPPA Petitioner(s)
VERSUS
HANAMANTH BELLAPPA GADED & ORS. Respondent(s)
(IA No. 44527/2023 - STAY APPLICATION)
Date : 17-03-2023 This matter was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ANIRUDDHA BOSE
HON'BLE MR. JUSTICE SUDHANSHU DHULIA
For Petitioner(s) Ms. Supreeta Sharanagouda, AOR
Mr. Sharanagouda Patil, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Heard learned counsel for the petitioner. List after six weeks.
The execution proceeding registered as FDP No. 03 of 2017 pending in the Court of Civil Judge & JMFC, Sindagi shall remain stayed till the next date of hearing.
(SNEHA DAS) (VIDYA NEGI)
SENIOR PERSONAL ASSISTANT
Signature Not Verified
ASSISTANT REGISTRAR
Digitally signed by
SNEHA DAS
Date: 2023.03.17
16:57:51 IST
Reason: