Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Supreme Court - Daily Orders

Pawan Kumar Thakur vs Dr. Ys Parmar University Of ... on 7 September, 2015

Bench: M.Y. Eqbal, C. Nagappan

     ITEM NO.22                              COURT NO.10                 SECTION XIV

                                   S U P R E M E C O U R T O F     I N D I A
                                           RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C) NO....../2015
                                                        CC No.16041/2015

     (Arising out of impugned final judgment and order dated 20/12/2011
     in LPA No.266/2011 passed by the High Court Of Himachal Pradesh At
     Shimla)

     PAWAN KUMAR THAKUR                                                  Petitioner(s)

                                                    VERSUS

     DR. YS PARMAR UNIVERSITY OF HORTICULTURE
     AND FORESTRY AND ORS                                                Respondent(s)

     (With appln. (s) for c/delay in filing SLP)

     Date : 07/09/2015 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE M.Y. EQBAL
                             HON'BLE MR. JUSTICE C. NAGAPPAN

     For Petitioner(s)                 Ms. Asha Gopalan Nair,Adv.
                                       Mr. Abhishek Kumar Pandey, Adv.

     For Respondent(s)


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

The special leave petition is dismissed both on the ground of limitation and merits.




                         (Sanjay Kumar-II)                            (Indu Pokhriyal)
                          Court Master                                  Court Master




Signature Not Verified

Digitally signed by
Sanjay Kumar
Date: 2015.09.07
16:24:39 IST
Reason: