Supreme Court - Daily Orders
Pawan Kumar Thakur vs Dr. Ys Parmar University Of ... on 7 September, 2015
Bench: M.Y. Eqbal, C. Nagappan
ITEM NO.22 COURT NO.10 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) NO....../2015
CC No.16041/2015
(Arising out of impugned final judgment and order dated 20/12/2011
in LPA No.266/2011 passed by the High Court Of Himachal Pradesh At
Shimla)
PAWAN KUMAR THAKUR Petitioner(s)
VERSUS
DR. YS PARMAR UNIVERSITY OF HORTICULTURE
AND FORESTRY AND ORS Respondent(s)
(With appln. (s) for c/delay in filing SLP)
Date : 07/09/2015 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE M.Y. EQBAL
HON'BLE MR. JUSTICE C. NAGAPPAN
For Petitioner(s) Ms. Asha Gopalan Nair,Adv.
Mr. Abhishek Kumar Pandey, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The special leave petition is dismissed both on the ground of limitation and merits.
(Sanjay Kumar-II) (Indu Pokhriyal)
Court Master Court Master
Signature Not Verified
Digitally signed by
Sanjay Kumar
Date: 2015.09.07
16:24:39 IST
Reason: