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[Cites 0, Cited by 0] [Section 76A] [Entire Act]

State of Haryana - Subsection

Section 76A(j) in Haryana Co-operative Societies Rules, 1989

(j)The sale officer shall ensure that when the deal is materialised the sum offered by the purchaser is not less than the market value of the property/assets and shall, as nearly as possible, ensure that it is sold at the competitive price and not through a throw-away deal.