Section 29(2)(c) in The Indian Post Office Act, 1898

[Cites 0, Cited by 0] [Section 29(2)] [Section 29] [Entire Act]

Union of India - Subsection

Section 29(2)(c) in The Indian Post Office Act, 1898

(c)direct that twice the fee for registration shall be levied on the delivery of a postal article required to be registered on which the fee for registration has not been prepaid.

Legal Document View

Unlock Advanced Research with PRISMAI

Union of India - Subsection

Section 29(2)(c) in The Indian Post Office Act, 1898