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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Odisha - Subsection

Section 14(7) in The Orissa Shops and Commercial Establishments Act, 1956

(7)An employee may at any time apply in writing to the manager of an establishment not less than fifteen days before the date on which he wishes his leave to begin, to take all the leave or any portion thereof allowed to him during a year :Provided that the number of times leave may be taken during any year shall not exceed three.