Gauhati High Court
Gs No. 170944N Devi Charan Sharma And 62 ... vs Sanjay Mitra And Anr on 24 January, 2019
Author: Michael Zothankhuma
Bench: Michael Zothankhuma
Page No.# 1/5
GAHC010025602017
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : Cont.Cas(C) 283/2017
1:GS NO. 170944N DEVI CHARAN SHARMA and 62 ORS.
S/O LATE GAJRAJ SHARMA, JE CIVIL HQ P UDAYAK GREF, J.E CIVIL HQ P
UDAYAK GREF, C/O 99 APO, PIN-931715
2: GS NO. 172577L-SRI SUNIL KUMAR MISHRA
S/O LATE DHARAM DEO MISHRA
J.E. CIVIL
HQ P UDAYAK GREF
C/O 99 APO
PIN-931715
3: GS NO. 162973N-SRI BRIJ BHUWAN RAM
S/O LATE RAM DEO RAM
J.E. CIVIL
479 RMP/103 RCC
C/O 99APO
PIN-930103
4: GS NO. 16445H-SRI SINGH PINGAL
S/O-LATE KISHAN SINGH PINGAL
J.E. CIVIL
HQ P UDAYAK GREF
C/O 99 APO
PIN-931715
5: GS NO.168795M-SRI RAMESH CHANDRA
S/O SRI BHARAT SINGH
JE CIVIL
HQ P UDAYAK GREF
C/O 99 APO
PIN-931715
Page No.# 2/5
6: GS NO.1735517H-SRI C. CHANDRA KUMAR
S/O SRI C CHELLTHURAI
J.E. CIVIL
DETT 1444 BCC GREF
C/O CE P UDAYAK C/O 99 APO
PIN-931715
7: GS NO. 176044A-SRI ASHOK KUMAR
S/O SRI RAM KISHOR VISHWAKARMA
JE CIVIL
HQ P UDAYAK GREF
C/O 99 APO
PIN-931715
8: GS NO.176114N- SRI RAMASHANKAR RAI
S/O LATE MANA RAKHAN RAI
J.E. CIVIL
HQ P UDAYAK GREF
C/O 99 APO
PIN-931715
9: GS NO.182020M-SRI CHANDRA KANT PRASAD
S/O SRI RAMADHAR SAH
JE CIVIL
HQ P UDAYAK GREF
C/O 99 APO
PIN-931715
10: GS NO. 183225N-SRI PRADEEP KUMAR CHATURVEDI
S/O SRI SURENDRA NATH CHAUBEY
SAH
JE CIVIL
HQ P UDAYAK GREF
C/O 99 APO
PIN-931715
11: GS NO. 185164A-SRI REJESH S
S/O SHRI SUBRAMANIYAN
SAH
JE EandM
HQ P UDAYAK GREF
C/O 99 APO
PIN-931715
12: GS NO. 18526M-SRI K. BALU
S/O SRI KANDASWAMY
SAH
Page No.# 3/5
JE E and M
HQ P UDAYAK GREF
C/O 99 APO
PIN-931701
13: GS NO 18195Y-SRI A SANJAY GANDHI
S/O SHRI S ANNASAMY
SAH
JE EandMM 518 SS and TC GREF
C/O 99 APO
PIN-930518
14: GS NO.177085W-SRI BHS ISHWARA RAJU
S/O SRI SURYA NARAYANA RAJU
JECIVIL
47 BRTF
C/O 99 APO
15: GO NO.003858-F-SRI S.D. NAUTIYAL
S/O SHRI B.D. NAUTIYAL
A.E. CIVIL
479 RMPL GREF 103 RCC
C/O APO
16: GS NO. 183433H-SRI RAJENDRA PRASAD PANT
S/O LATE HARI BALLABH PANT
JE CIVIL
339 SPL/63 RCC GREF
C/O 99 APO
17: GS NO 168705A-SRI JAGDISH SINGH
S/O SRI RAM CHANDER SINGH
JE CIVIL
97 RCC GREF
42 BRTF
C/O 99 QPO
18: GS NO. 185570A
SRI MAYANK SAXENA
S/O LATE SHRI HAR SWAROOP SAXENA
JE CIVIL
97 RCC GREF
42 BRTF
C/O 99 APO
19: GS 181089X
SRI ARUN KUMAR B
S/O BABY N.
Page No.# 4/5
JEEandM
HQ 116 RCC
C/O 99 APO
20: GS NO.17399F-SRI DHARMENDRA KUMAR PANDE
S/O LATE VACHAS PATI PANDEY
JE CIVIL
HQ 48 BRTF
C/O 99 APO
21: GS NO. 176824L-SRI RAJESH KAMBOJ
S/O MEHER SINGH KAMBOJ
JEEandM
1061 FWD WKSP
C/O 99 APO
PIN-931711
22: GO NO 003685P-SRI MANORANJAN BRAHMA
S/O NALENDRA BRAHMA
AECIVIL318 SPL/116 RCC
C/O APO
23: GO NO. 004134W-SRI NARENDRA MALVIYA
S/O SRI PANNALAL MALVIYA
AECIVIL
539 RMP/116 RCC
C/O 99 APO
24: GS NO. 162547A- SRI OM PRAKASH VARSHNEY
S/O SRI MAGNI LAL
JE CIVIL
172 FC/116 RCC/48 BRTF
C/O 99 APO
25: GS NO. 196143K-SRI GIREES G
S/O SRI GOPI N. JE EandM
172 FC/116 RCC GREF
C/O 99 APO
26: GS NO 180137M-SRI DINESH KUMAR
S/O SRI SOHAN LAL JE CIVIL
116 RCC GREF
C/O 99 AP
VERSUS
1:SANJAY MITRA and ANR.
Page No.# 5/5
DEFENCE SECRETARY, MINISTRY OF DEFENCE101-A, SOUTH BLOCK,
NEW DELHI-110001
Advocate for the Petitioner : MS.D BORAH
Advocate for the Respondent : MR.S C KEYAL R-2R-1
BEFORE
HONOURABLE MR. JUSTICE MICHAEL ZOTHANKHUMA
ORDER
Date : 24-01-2019 On the prayer made on behalf of Mr. S.C. Keyal for adjournment, list the matter on 30.01.2019.
JUDGE Comparing Assistant