Bombay High Court
Godrej And Boyce Manufacturing Company ... vs State Of Maharashtra And 7 Ors on 16 March, 2020
Author: R.I. Chagla
Bench: S.J. Kathawalla, R.I. Chagla
kpd 1 / 1 29-WP-26-2020.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION NO. 26 OF 2020
Godrej and Boyce Manufacturing Company Ltd. and another ... Petitioners
Versus
State of Maharashtra and others ... Respondents
.........
Mr. Milind Sathe, Senior Advocate alognwith Mr. Bhushan Deshmukh instructed by
M/s. Bachubhai Munim & Co., Advocate for the Petitioners.
Mr. S.B. Gore, AGP for the Respondent-State.
Mr. A.Y. Sakhare, Senior Advocate alongwith Mr. Girish Godbole, Ms. Dhruti
Kapadia, Ms. Vandana Mahadik and Ms. Sheetal Metkari for the Respondent-
MCGM.
.........
CORAM : S.J. KATHAWALLA AND
R.I. CHAGLA, JJ.
DATED : MARCH 16, 2020.
P.C. :-
1. Stand over to 18th March, 2020.
2. In the meantime, earlier order to continue.
( R.I. CHAGLA, J. ) ( S.J. KATHAWALLA, J. ) ::: Uploaded on - 17/03/2020 ::: Downloaded on - 20/03/2020 00:33:38 :::