Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 120(5)] [Section 120] [Entire Act] Union of India - Subsection Section 120(5)(a) in The Coal Mines Regulations, 2011 (a)shall be kept available for inspection in the office of the mine for a period of at least three years after the date of making of the last entry in it; and