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State of Tamilnadu - Section
Section 5 in Tamil Nadu Prohibition of Child Marriage Rules, 2009
5. Panchayat Level Core Committee.
- A Committee with the following persons to assist the Child Marriage Prohibition Officer:-| PanchayatPresident | : Chairperson |
| Extension Officer (Social Welfare) | : Convener |
| Village Administrative Officer | : Member |
| Secretary, Panchayat Level Federation of SelfHelp Groups | : Member |
| Head Master / Senior Teacher(where there is noHead Master) | : Member |
| One Women Ward Member(If more than one WomenWard Member, the Senior most by age) | : Member |