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[Cites 0, Cited by 0] [Section 62(4)] [Section 62] [Entire Act]

State of Rajasthan - Subsection

Section 62(4)(g) in Rajasthan Public Procurement Rules, 2012

(g)The bid evaluation committee shall prepare a comparative statement in tabular form and its report on evaluation of financial bids and recommend the lowest offer for acceptance to the procuring entity. If it recommends acceptance of an offer other than the lowest one, detailed reasons and justification shall be recorded in writing.