Supreme Court - Daily Orders
Girijavva vs Kumar Hanmantagouda on 1 March, 2019
Bench: N.V. Ramana, Mohan M. Shantanagoudar
ITEM NO.16 COURT NO.4 SECTION IV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) …………………...Diary No(s).3401/2019
(Arising out of impugned final judgment and order dated 23-01-2017
in RFA No.4182/2013 passed by the High Court of Karnataka Circuit
Bench at Dharwad)
GIRIJAVVA & ORS. Petitioner(s)
VERSUS
KUMAR HANMANTAGOUDA & ORS. Respondent(s)
(FOR ADMISSION and I.R. and IA No.32773/2019-CONDONATION OF DELAY
IN FILING and IA No.32774/2019-EXEMPTION FROM FILING O.T.)
Date : 01-03-2019 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE N.V. RAMANA
HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
For Petitioner(s) Mr.Ankolekar Gurudatta, AOR
Mr.Chandan Shreekant Malapur, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Issue notice.
Tag with C.A…..D.No.32601 of 2018.
(SATISH KUMAR YADAV) (RAJ RANI NEGI) AR-CUM-PS ASSISTANT REGISTRAR Signature Not Verified Digitally signed by SATISH KUMAR YADAV Date: 2019.03.02 11:35:35 IST Reason: