Section 140(1) in The Goa, Daman and Diu School Education Rules, 1986
(1)Unless the Administrator, by notification, otherwise directs, every school maintained or aided by Government or any local authority shall be authorised to charge from each student, contribution to the Pupils' Fund,-(i)in any class in the secondary stage VIII to X at the rate of Re. 1/- per month; and(ii)in the higher secondary stage and primary teachers training institute at the rate of Rs. 2/- per month, in addition to the fees prescribed by the Department from time to time.