Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 41] [Entire Act] State of Maharashtra - Subsection Section 41(6) in The Maharashtra Beedi and Cigar Workers (Conditions of Employment) Rules, 1968 (6)An abstract of the Act and the rules made thereunder shall be displayed in some conspicuous part of every industrial premises.
