Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Assam - Section Section 17 in Assam Forest (Removal And Storage of Forest Produce) Regulation Act, 2000 17. Bar of suit in civil courts. - No suit shall be brought in any Civil Court to set aside or modify any order made under this Act.
