Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 125] [Entire Act]

State of Bihar - Subsection

Section 125(g) in Bihar Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2005

(g)adequate and suitable warning signs are put-up at conspicuous places at the excavation work to avoid any person falling into the excavation or trenches;