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[Cites 0, Cited by 0] [Section 6(3)] [Section 6] [Entire Act]

State of Tripura - Subsection

Section 6(3)(e) in The Tripura Agricultural Debtors Relief Act, 1975

(e)the number and year of the suit or proceeding with the name of the Civil Court, if such suit or proceeding is pending before that Civil Court in respect of debts enumerated in the application.