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[Cites 0, Cited by 0] [Section 0] [Entire Act]

Union of India - Subsection

Section 0(20) in The Mumbai Port Trust (Transport, Handling and Storage of Dangerous Goods) Regulations, 2007

20.0The valves of the cylinders/containers carrying gas shall be protected against damage either by being so designed or by the provisions of a stout metal cap securely attached to the body of the cylinder/container. There shall not be any physical contact between metal cap and the valve or the valve body.