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State of Uttar Pradesh - Section

Section 18 in U.P. Primary Agricultural Co-Operative Credit Societies Centralised Service Rules, 1976

18. [ [Rules 18 and 19 Substituted by Notification No. 1636/XII-C-1-84-7(10)-1976, dated 8th June, 1984.]

The "District Primary Centralised Service Fund" shall be maintained in a separate account of the District Co-operative Bank of the district and shall be operated under the Joint Signatures of the Member-Secretary and the Chairman of the District Administrative Committee.]