Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 89 in The Medicinal And Toilet Preparations (Excise Duties) Rules, 1955 89. Licence to be exhibited. - Every licensee shall exhibit his licence (or a copy thereof, certified by the proper Officer) in a conspicuous part of the licensed premises.
