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[Cites 0, Cited by 0] [Section 42(1)] [Section 42] [Entire Act]

State of Madhya Pradesh - Subsection

Section 42(1)(b) in The M.P. Vanijyik Kar Niyam, 1995

(b)where a deduction of any amount is made by a person under sub-section (1) of Section 35, he shall issue a certificate in Form 42 in duplicate to the dealer selling or supplying the goods.