Madras High Court
Mrs.Rebecca Siddharth vs Spectrapacks Pvt. Ltd on 19 November, 2019
Author: N.Sathish Kumar
Bench: N.Sathish Kumar
1
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED: 19.11.2019
CORAM:
THE HONOURABLE MR.JUSTICE N.SATHISH KUMAR
Cont.P.No.340 of 2017
Mrs.Rebecca Siddharth,
W/o.Mr.R.Siddharth,
No.113, RK Road, Cox Town,
Bangalore-5 ... Petitioner
Vs
1.Spectrapacks Pvt. Ltd.,
No.1/122-A, Silver Cloud Estate, Gudalur,
The Nilgiris, Tamil Nadu-643 211
2.Mr.Albert J.Ceolho,
Silver Cloud Estate Pvt Ltd,
Office at No.1/122-A, Silver Cloud Estate,
Gudalur,
The Nilgiris, Tamil Nadu-643 211
3.Mr.Ethelbert J.Coelho,
No.1/122-A, Silver Cloud Estate, Gudalur,
The Nilgiris, Tamil Nadu-643 211
4. Silver Cloud Estate Pvt Ltd,
Office at No.1/122-A, Silver Cloud Estate,
Gudalur,
The Nilgiris, Tamil Nadu-643 211
rep. by its Director Mr.E.J.Coelho.
5.Mr.R.Siddharth,
S/o.Mr.Ramachandra Rajaram,
http://www.judis.nic.in
2
No.113, RK Road Cox Town,
Bangalore-5
(Respondent no.5 is given up) ...Respondents
Prayer:- Contempt Petition filed under Section 11 of the Contempt of
Courts Act, to punish the respondent nos.1 to 4 herein for their wilful
disobedience and non-compliance of the order passed by this Hon'ble
Court made in C.A.No.20 of 2010, dated 17.11.2016.
For Petitioner : Mr.M.V.Swaroop
For Respondents : Mr.P.Rajaji
ORDER
Today, when the matter is taken up for hearing, the learned counsel for the respondents has filed a memo dated 19.11.2019 stating that the entire amount has been paid to the petitioner as per the order of this Court dated 17.11.2016. Since the entire amount has been paid to the petitioner, this Contempt petition is closed. The said memo dated 19.11.2019 is taken on record.
2. The Registrar General, High Court, Madras is directed to hand over the original Share Certificates to the respondents, which were in the custody of the Registrar General, High Court, Madras as per the order dated 17.11.2016 in C.A.No.20 of 2010. If at all any interest remains to be paid, it is for the applicant to work out his remedy as per law.
http://www.judis.nic.in 3
3. In view of the above, nothing survives for adjudication in this contempt petition and accordingly, this contempt petition is closed.
19.11.2019 Index:Yes/No Internet:Yes/No dn To
1.Spectrapacks Pvt. Ltd., No.1/122-A, Silver Cloud Estate, Gudalur, The Nilgiris, Tamil Nadu-643 211.
2.Mr.Albert J.Ceolho, Silver Cloud Estate Pvt Ltd, Office at No.1/122-A, Silver Cloud Estate, Gudalur, The Nilgiris, Tamil Nadu-643 211
3.Mr.Ethelbert J.Coelho, No.1/122-A, Silver Cloud Estate, Gudalur, The Nilgiris, Tamil Nadu-643 211
4. Silver Cloud Estate Pvt Ltd, Office at No.1/122-A, Silver Cloud Estate, Gudalur, The Nilgiris, Tamil Nadu-643 211 rep. by its Director Mr.E.J.Coelho.
5.Mr.R.Siddharth, S/o.Mr.Ramachandra Rajaram, No.113, RK Road Cox Town, Bangalore-5 http://www.judis.nic.in 4 N.SATHISH KUMAR;J. dn Cont.P.No.340 of 2017 19.11.2019 http://www.judis.nic.in