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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Rajasthan - Subsection

Section 17(4) in First Statutes of the University of Udaipur

(4)Nomination by the State Government.-After the panel or the revised panel of the nominees of the Zila Parishad is received, the State Government shall nominate the required number of persons from the panel and forward the name/names of the nominee/nominees to the Registrar.