Chattisgarh High Court
State Of Chhattisgarh vs M/S Parle Agro Private Limited on 6 November, 2024
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HIGH COURT OF CHHATTISGARH AT BILASPUR
WA No. 716 of 2024
STATE OF CHHATTISGARH
versus
M/S PARLE AGRO PRIVATE LIMITED
Order Sheet
06/11/2024 Mr. Rahul Tamaskar, Government Advocate for the
State/appellants.
Heard.
Issue notice to the respondent on I.A. No.01/2024,
which is an application for condonation of delay in preferring the appeal.
P.F. and copies within a period of seven days. List the matter thereafter.
Sd/- Sd/- -
(Sanjay K. Agrawal) (Amitendra Kishore Prasad)
Judge Judge
Yogesh Judge
Digitally signed
by YOGESH
YOGESH TIWARI
TIWARI Date:
2024.11.06
17:28:09 +0530